Dheeraj vs State Of U.P.
2018 Latest Caselaw 3930 ALL

Citation : 2018 Latest Caselaw 3930 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Dheeraj vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 5173 of 2006
 

 
Appellant :- Dheeraj
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Satish Kumar Tyagi,D.K. Yadav,Nasuruzzaman,Neeraj Dubey,Noor Mohammad,Shakti Dhar Dube
 
Counsel for Respondent :- Govt. Advocate,S.D.Dubey
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

Case called out. None appears on behalf of the appellant even in the revised list.

The second bail application of the appellant bearing no. 117639 of 2013 and another second bail application bearing no. 296453 of 2013 are not available on record.

Office is directed to trace out the same and place it on record.

List after ten days.

Order Date :- 24.11.2018

Masarrat

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