Surendra Verma & Another vs State Of U.P.
2018 Latest Caselaw 3927 ALL

Citation : 2018 Latest Caselaw 3927 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Surendra Verma & Another vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7450 of 2007
 

 
Appellant :- Surendra Verma & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prashant Kumar Singh,Namit Kumar Sharma,Rajul Bhargava,Sharad Kumar
 
Counsel for Respondent :- Govt. Advocate,R.L.Shukla
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

The case is passed over for the day on the ground of illness slip of Sri Prashant Kumar Singh, learned counsel for the appellants.

Order Date :- 24.11.2018

Masarrat

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