Riyaz Uddin vs State Of U.P.
2018 Latest Caselaw 3920 ALL

Citation : 2018 Latest Caselaw 3920 ALL
Judgement Date : 24 November, 2018

Allahabad High Court

Riyaz Uddin vs State Of U.P. on 24 November, 2018

Bench: Bachchoo Lal, Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL No. - 7154 of 2009
 

 
Appellant :- Riyaz Uddin
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mohammad Nizam Uddin,Omkar Nath Rai,Radheyshyam Shukla,Saurabh Basu
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Hon'ble Harsh Kumar,J.

Case called out. None appears on behalf of the appellant even in the revised list.

List in the next cause list.

Order Date :- 24.11.2018

Masarrat

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