Smt. Kumud Singh vs State Of U.P. Through Secy. Deptt. ...
2018 Latest Caselaw 3901 ALL

Citation : 2018 Latest Caselaw 3901 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Smt. Kumud Singh vs State Of U.P. Through Secy. Deptt. ... on 22 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 2908 of 2014
 
Petitioner :- Smt. Kumud Singh
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Basic Edu. Deptt. Lko.
 
Counsel for Petitioner :- Taranjeet Singh Makker,Prasiddha Narayan Singh
 
Counsel for Respondent :- C.S.C.,Manish Mishra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the week commencing 10.12.2018.

Order Date :- 22.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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