District Rural Development ... vs Umesh Chandra Saxena And Another
2018 Latest Caselaw 3894 ALL

Citation : 2018 Latest Caselaw 3894 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

District Rural Development ... vs Umesh Chandra Saxena And Another on 22 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 52371 of 1999
 

 
Petitioner :- District Rural Development Agency
 
Respondent :- Umesh Chandra Saxena And Another
 
Counsel for Petitioner :- Hanuman Upadhayay
 
Counsel for Respondent :- C.S.C.,C.M. Rai,P.N. Gangwar,R.P. Shastri,Rajesh Nath Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It appears that learned counsel for the respondent may not be aware that this matter may be listed today as unlisted.

List on 29.11.2018.

Order Date :- 22.11.2018

Mukesh

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