Chandra Prakash Trivedi vs State Of U.P. Through Secy. ...
2018 Latest Caselaw 3893 ALL

Citation : 2018 Latest Caselaw 3893 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Chandra Prakash Trivedi vs State Of U.P. Through Secy. ... on 22 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4856 of 2006
 
Petitioner :- Chandra Prakash Trivedi
 
Respondent :- State Of U.P. Through Secy. Education (Madhyamik) Lko & 5 Or
 
Counsel for Petitioner :- Anurag Srivastava,R.V. Singh,Sanjay Kumar
 
Counsel for Respondent :- C.S.C.,H.S.Jain,Neeraj Chaurasiya,Om Prakash Mani Tripathi,Raj Kr Singh Suryvanshi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri O.P.M. Tripathi, learned counsel for the opposite parties is reported to be out of station today, therefore, the case is adjourned.

List this petition in the week commencing 03.10.2018.

Order Date :- 22.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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