Krishna Chandra Srivastava vs Up Cooperative Processing & Cold ...
2018 Latest Caselaw 3892 ALL

Citation : 2018 Latest Caselaw 3892 ALL
Judgement Date : 22 November, 2018

Allahabad High Court

Krishna Chandra Srivastava vs Up Cooperative Processing & Cold ... on 22 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1477 of 2016
 
Petitioner :- Krishna Chandra Srivastava
 
Respondent :- Up Cooperative Processing & Cold Storage Federation Ltd.&Ors
 
Counsel for Petitioner :- Ramesh Kumar Srivastava
 
Counsel for Respondent :- Rakesh Kumar Chaudhary
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition in the week commencing 10.12.2018.

Order Date :- 22.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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