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Rakesh Kumar vs State Of U.P.Thru.Secy.Basic ...
2018 Latest Caselaw 3888 ALL

Citation : 2018 Latest Caselaw 3888 ALL
Judgement Date : 22 November, 2018

Allahabad High Court
Rakesh Kumar vs State Of U.P.Thru.Secy.Basic ... on 22 November, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 10212 of 2018
 
Petitioner :- Rakesh Kumar
 
Respondent :- State Of U.P.Thru.Secy.Basic Education Govt.Of Up & Ors.
 
Counsel for Petitioner :- Pt. S. Chandra,Ram Raj Ojha
 
Counsel for Respondent :- C.S.C.,Indrajeet Shukla,J.B.S. Rathour
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner prays for and is granted two weeks' time to file rejoinder affidavit.

List this petition in the week commencing 10.12.2018.

Order Date :- 22.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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