Rajesh & Others vs State Of U.P.
2018 Latest Caselaw 3861 ALL

Citation : 2018 Latest Caselaw 3861 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Rajesh & Others vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1516 of 2001
 

 
Appellant :- Rajesh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,Jai Singh,P.N.Misra,R.L. Verma
 
Counsel for Respondent :- Govt. Advocate,R.S.Shukla
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri R.L. Verma, learned counsel for appellants.

L.C.R. stands received.

List peremptorily in the next cause list.

Order Date :- 20.11.2018

A.K.Verma

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