Smt. Janak Dulari vs Ram Adhar
2018 Latest Caselaw 3849 ALL

Citation : 2018 Latest Caselaw 3849 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Smt. Janak Dulari vs Ram Adhar on 20 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- SECOND APPEAL No. - 145 of 2009
 

 
Appellant :- Smt. Janak Dulari
 
Respondent :- Ram Adhar
 
Counsel for Appellant :- Avadhesh Kumar
 
Counsel for Respondent :- D.R.Singh Yadav,Dev Prakash Mishra,Dev Prakash Misra
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri D.R. Singh Yadav, learned counsel for the respondents is reported to be unwell today, therefore, the case is adjourned.

List this appeal on 28.11.2018.

Order Date :- 20.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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