Union Bank Of India Ada Branch ... vs The Additional Commissioner Of ...
2018 Latest Caselaw 3843 ALL

Citation : 2018 Latest Caselaw 3843 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Union Bank Of India Ada Branch ... vs The Additional Commissioner Of ... on 20 November, 2018

Bench: Pankaj Mithal, Ashok Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- INCOME TAX APPEAL No. - 230 of 2017
 

 
Appellant :- Union Bank Of India Ada Branch Jaipur House Agra
 
Respondent :- The Additional Commissioner Of Income Tax (Tds)
 
Counsel for Appellant :- Suyash Agarwal
 
Counsel for Respondent :- C.S.C.,Shubham Agrawal
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Ashok Kumar,J.

Dismissed.

For orders see order of date kept on the record of Income Tax appeal No. 225 of 2017.

Order Date :- 20.11.2018

SKS

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