Shamail Sami vs State Of U.P.
2018 Latest Caselaw 3837 ALL

Citation : 2018 Latest Caselaw 3837 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Shamail Sami vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3920 of 2003
 

 
Appellant :- Shamail Sami
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.S. Rathore,B.S.Pathak,G.S. Chaturvedi,S.M.G. Asghar,Shashank Shekhar,Shrish Tandan,Yogesh Srivastava
 
Counsel for Respondent :- A.G.A.,Ajatshatru Pandey,Anurag Khanna,Prashant Vyas,Vinay Saran
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

As prayed by Sri Yogesh Srivastava, list in the additional cause list on 17.12.2018.

Office is directed to supply the copy of paper book to learned A.G.A. free of cost forthwith.

Sri Yogesh Srivastava, learned counsel for appellant undertakes to inform this order to learned counsel for informant in writing within three days.

Order Date :- 20.11.2018

A.K.Verma

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