Panna Lal & Others vs State Of U.P.
2018 Latest Caselaw 3835 ALL

Citation : 2018 Latest Caselaw 3835 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Panna Lal & Others vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1911 of 2004
 

 
Appellant :- Panna Lal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- S.N. Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

L.C.R. stands received.

List in the next cause list along with records of Criminal Appeal No. 1869 of 2004 as the particulars thereof has been shown in the cause list but the records thereof are not before the Court.

Order Date :- 20.11.2018

A.K.Verma

Download the LatestLaws.com Mobile App