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Raj Kumar & Others vs State Of U.P.
2018 Latest Caselaw 3834 ALL

Citation : 2018 Latest Caselaw 3834 ALL
Judgement Date : 20 November, 2018

Allahabad High Court
Raj Kumar & Others vs State Of U.P. on 20 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1895 of 2004
 

 
Appellant :- Raj Kumar & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A. Chaturvedi,I.K. Chaturvedi,J.S.Sengar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri Aniruddh Chaturvedi, learned counsel for appellants.

L.C.R. stands received.

List in the week commencing 10.12.2018 peremptorily.

Order Date :- 20.11.2018

A.K.Verma

 

 

 
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