Arvind vs State Of U.P.
2018 Latest Caselaw 3829 ALL

Citation : 2018 Latest Caselaw 3829 ALL
Judgement Date : 20 November, 2018

Allahabad High Court

Arvind vs State Of U.P. on 20 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1708 of 2004
 

 
Appellant :- Arvind
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prem Prakash,Kamlesh Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

List in the next cause list along with records of connected Criminal Appeal Nos. 1434 of 2004 and 1457 of 2004.

Order Date :- 20.11.2018

A.K.Verma

Download the LatestLaws.com Mobile App