Chandra Mauli Bhardwaj vs U.O.I. Thru. Secy. Ministry Of ...
2018 Latest Caselaw 3814 ALL

Citation : 2018 Latest Caselaw 3814 ALL
Judgement Date : 19 November, 2018

Allahabad High Court

Chandra Mauli Bhardwaj vs U.O.I. Thru. Secy. Ministry Of ... on 19 November, 2018

Bench: Govind Mathur, Chief Justice, Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 
(C.M.Application No.128439 of 2018)
 
In Re:-
 

 
Case :- MISC. BENCH No. - 31463 of 2017
 

 
Petitioner :- Chandra Mauli Bhardwaj
 
Respondent :- U.O.I. Thru. Secy. Ministry Of Envoirnment Forest & Climate
 
Counsel for Petitioner :- Sameer Kalia,Srideep Chatterjee
 
Counsel for Respondent :- C.S.C.,A.S.G.,Akhilesh Kumar,Dilip Kumar Pandey,Gaus Beg
 

 
Hon'ble Govind Mathur,Chief Justice
 
Hon'ble Rajesh Singh Chauhan,J.

For the reasons mentioned therein, the application to bring the counter affidavit on record is allowed.

Let the counter affidavit be taken on record.

The petition for writ be listed for admission in the next cause list.

Order Date :- 19.11.2018

Suresh/

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