Satish And Another vs State Of U.P.
2018 Latest Caselaw 3812 ALL

Citation : 2018 Latest Caselaw 3812 ALL
Judgement Date : 19 November, 2018

Allahabad High Court

Satish And Another vs State Of U.P. on 19 November, 2018

Bench: Ram Surat (Maurya), Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 4007 of 2014
 

 
Appellant :- Satish And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prashant Vyas,G.S. Chaturvedi,Udai Chandani
 
Counsel for Respondent :- Govt.Advocate,D.R.Chaudhary,Kuldeep Kumar
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

As prayed, put up on 26.11.2018 as unlisted.

Order Date :- 19.11.2018

Masarrat

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