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Smt. Nazma vs Dist. Magistrate, Barabanki & ...
2018 Latest Caselaw 3809 ALL

Citation : 2018 Latest Caselaw 3809 ALL
Judgement Date : 19 November, 2018

Allahabad High Court
Smt. Nazma vs Dist. Magistrate, Barabanki & ... on 19 November, 2018
Bench: Govind Mathur, Chief Justice, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Chief Justice's Court
 

 
Case :- MISC. BENCH No. - 24543 of 2018
 

 
Petitioner :- Smt. Nazma
 
Respondent :- Dist. Magistrate, Barabanki & Ors.
 
Counsel for Petitioner :- Mohammad Ahmad,Vimal Kishor Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Verma
 

 
Hon'ble Govind Mathur,Chief Justice
 
Hon'ble Rajesh Singh Chauhan,J.

A request is made for adjournment of the petition for writ by submitting an illness slip.

Let the petition for writ be listed in the next cause list.

Order Date :- 19.11.2018

Suresh/

 

 

 
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