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Radhey Shyam vs State Of U.P. & Others
2018 Latest Caselaw 3783 ALL

Citation : 2018 Latest Caselaw 3783 ALL
Judgement Date : 16 November, 2018

Allahabad High Court
Radhey Shyam vs State Of U.P. & Others on 16 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 13678 of 2003
 

 
Petitioner :- Radhey Shyam
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- V.K. Agnihotry
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri V.K. Agnihotry, learned counsel for the petitioner has sought adjournment on the ground of illness.

As a last chance to him, list on 26.11.2018.

Order Date :- 16.11.2018

Mukesh

 

 

 
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