Smt. Tasneem & Others vs State Of U.P. & Others
2018 Latest Caselaw 3781 ALL

Citation : 2018 Latest Caselaw 3781 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Smt. Tasneem & Others vs State Of U.P. & Others on 16 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 692 of 2001
 

 
Appellant :- Smt. Tasneem & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Ashutosh Srivastava,Iqbal Ahmed
 
Counsel for Respondent :- K R Singh,S C
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Appellant and respondent shall first appear on 29.11.2018 after lunch for mediation as per Section 89 of Cr.P.C.

Order Date :- 16.11.2018

Mukesh

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