Aqeel Ahmad Khan vs State Of U.P.& Another.
2018 Latest Caselaw 3778 ALL

Citation : 2018 Latest Caselaw 3778 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Aqeel Ahmad Khan vs State Of U.P.& Another. on 16 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 3 of 2002
 
Revisionist :- Aqeel Ahmad Khan
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Revisionist :- Abdul Rafey Siddiqui
 
Counsel for Opposite Party :- Govt.Advocate,I.B.Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Due to paucity of time, the case could not be taken up today.

List in the next cause list.

Order Date :- 16.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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