Saeedul vs State Of U.P.
2018 Latest Caselaw 3773 ALL

Citation : 2018 Latest Caselaw 3773 ALL
Judgement Date : 16 November, 2018

Allahabad High Court

Saeedul vs State Of U.P. on 16 November, 2018

Bench: Ram Surat (Maurya), Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 2085 of 1987
 

 
Appellant :- Saeedul
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- H.N. Sharma,H.K. Sharma
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

Sri Mohit Singh, learned counsel put his appearance on behalf of appellants today, is taken on record.

Summon the lower court's record.

Office shall prepare the paper books and list this appeal for hearing showing the name of Sri Mohit Singh as counsel for the appellants.

Order Date :- 16.11.2018

Masarrat

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