Laxmi Narayan @ Nakku Yadav vs State Of U.P.
2018 Latest Caselaw 3729 ALL

Citation : 2018 Latest Caselaw 3729 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Laxmi Narayan @ Nakku Yadav vs State Of U.P. on 15 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4129 of 2004
 

 
Appellant :- Laxmi Narayan @ Nakku Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- B.K. Srivastava,Dhiraj Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slips of Sri B.K. Srivastava and Sri Dhiraj Srivastava, learned counsel for appellant.

L.C.R. stands received.

List peremptorily in the week commencing 03.12.2018

Order Date :- 15.11.2018

A.K.Verma

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