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Shiv Shanker Prasad vs State Of Up And 4 Others
2018 Latest Caselaw 3716 ALL

Citation : 2018 Latest Caselaw 3716 ALL
Judgement Date : 15 November, 2018

Allahabad High Court
Shiv Shanker Prasad vs State Of Up And 4 Others on 15 November, 2018
Bench: Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- APPLICATION U/S 482 No. - 38957 of 2018
 

 
Applicant :- Shiv Shanker Prasad
 
Opposite Party :- State Of Up And 4 Others
 
Counsel for Applicant :- Hinchh Lal Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed by learned counsel for the applicant, put up on 22.11.2018 as fresh before the appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 15.11.2018

A.K.Verma

 

 

 
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