Daljeet Singh And Another vs State Of U.P. And Another
2018 Latest Caselaw 3714 ALL

Citation : 2018 Latest Caselaw 3714 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Daljeet Singh And Another vs State Of U.P. And Another on 15 November, 2018

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- APPLICATION U/S 482 No. - 38992 of 2018
 

 
Applicant :- Daljeet Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Saurabh Sachan,Ashwani Kumar Sachan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

As prayed by Sri Saurabh Sachan, learned counsel for the applicants, put up on 03.12.2018 as fresh before the appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 15.11.2018

A.K.Verma

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