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Mahesh & Others vs State Of U.P.
2018 Latest Caselaw 3709 ALL

Citation : 2018 Latest Caselaw 3709 ALL
Judgement Date : 15 November, 2018

Allahabad High Court
Mahesh & Others vs State Of U.P. on 15 November, 2018
Bench: Ram Surat (Maurya), Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL APPEAL No. - 667 of 1988
 

 
Appellant :- Mahesh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Ji Saxena,S P Sharma,Sunil Kumar Yadav
 
Counsel for Respondent :- Dga,Rajesh Verma,S.P. Lal,Sanjeev Kumar Pandey
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Hon'ble Bachchoo Lal,J.

By order dated 13.11.2018 office was directed to trace out the recall application filed on 7.7.2018 but the office has not submitted any report.

Put up on 20.11.2018 as unlisted. In the meantime office shall ensure for restoring the recall application on the record.

Order Date :- 15.11.2018

Masarrat

 

 

 
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