Ramu @ Raghvendra Singh vs State Of U.P. And Another
2018 Latest Caselaw 3705 ALL

Citation : 2018 Latest Caselaw 3705 ALL
Judgement Date : 15 November, 2018

Allahabad High Court

Ramu @ Raghvendra Singh vs State Of U.P. And Another on 15 November, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 3731 of 2018
 

 
Revisionist :- Ramu @ Raghvendra Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Shailendra Singh Rathore
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

List and connect with Criminal Revision No. 3468 of 2018 before the appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 15.11.2018

Masarrat

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