Nisha Awasthi vs State Of U.P. Thru Secretary Basic ...
2018 Latest Caselaw 3681 ALL

Citation : 2018 Latest Caselaw 3681 ALL
Judgement Date : 14 November, 2018

Allahabad High Court

Nisha Awasthi vs State Of U.P. Thru Secretary Basic ... on 14 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 2164 of 2012
 
Petitioner :- Nisha Awasthi
 
Respondent :- State Of U.P. Thru Secretary Basic Education & Others
 
Counsel for Petitioner :- Krishna Kumar Singh,Rakesh Mishra,Ravi Shanker Tewari
 
Counsel for Respondent :- C.S.C.,B.L. Verma,Rajesh Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the petitioner to press this petition.

List again.

Order Date :- 14.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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