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Smt. Servda Mishra vs State Of U.P. Through Prin. Secy. ...
2018 Latest Caselaw 3680 ALL

Citation : 2018 Latest Caselaw 3680 ALL
Judgement Date : 14 November, 2018

Allahabad High Court
Smt. Servda Mishra vs State Of U.P. Through Prin. Secy. ... on 14 November, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1440 of 2012
 
Petitioner :- Smt. Servda Mishra
 
Respondent :- State Of U.P. Through Prin. Secy. Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- Sanjay Mishra
 
Counsel for Respondent :- C.S.C.,Neeraj Chaurasia,R.P.Verma
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the Ist week of December, 2018.

Order Date :- 14.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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