Shiv Hari Tewari vs State Of U.P. Through Secy. Deptt. ...
2018 Latest Caselaw 3677 ALL

Citation : 2018 Latest Caselaw 3677 ALL
Judgement Date : 14 November, 2018

Allahabad High Court

Shiv Hari Tewari vs State Of U.P. Through Secy. Deptt. ... on 14 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1404 of 2012
 
Petitioner :- Shiv Hari Tewari
 
Respondent :- State Of U.P. Through Secy. Deptt. Of Transport Lko. & Ors.
 
Counsel for Petitioner :- Sanjay Mishra
 
Counsel for Respondent :- C.S.C.,Akhilesh Kumar Srivastava,J.B. Singh,Ritesh Kumar Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

Sri Sanjay Mishra, learned counsel for the petitioner and Sri Ran Vijay Singh, learned Additional Chief Standing Counsel for the State-respondents are present, however, Sri Akhilesh Srivastava, learned counsel for the U.P. State Road Transport Corporation is not present.

List this petition in the first week of December, 2018.

Order Date :- 14.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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