Durga Prasad vs State Of U.P. Through ...
2018 Latest Caselaw 3676 ALL

Citation : 2018 Latest Caselaw 3676 ALL
Judgement Date : 14 November, 2018

Allahabad High Court

Durga Prasad vs State Of U.P. Through ... on 14 November, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 7601 of 2012
 
Petitioner :- Durga Prasad
 
Respondent :- State Of U.P. Through Secy.(Madhyamik Shiksha)Lko. & Others
 
Counsel for Petitioner :- Kapil Dev Srivastava,Narendra Singh,Pradeep Singh Somvanshi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

It has been informed at the bar that Sri Pradeep Singh Somwanshi, Advocate is only arguing counsel in this matter.

It has also been submitted that the counsel for the petitioner, Sri Pradeep Singh Somwanshi, is out of station.

List this petition in the next cause list showing the name of Sri Pradeep Singh Somwanshi, Advocate in the cause list as counsel for the petitioner and the names of other counsel showing in the cause list as counsel for the petitioner be not printed.

Order Date :- 14.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]