Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shiv Mohan Pandey vs U.P. Cooperative Union Ltd. ...
2018 Latest Caselaw 3673 ALL

Citation : 2018 Latest Caselaw 3673 ALL
Judgement Date : 14 November, 2018

Allahabad High Court
Shiv Mohan Pandey vs U.P. Cooperative Union Ltd. ... on 14 November, 2018
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 1110 of 2013
 
Petitioner :- Shiv Mohan Pandey
 
Respondent :- U.P. Cooperative Union Ltd. Lucknow Thru Its M.D. And Ors.
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- Rakesh Kumar,Atish Agarwal
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed at the bar that Sri Rakesh Agarwal, learned counsel for the opposite parties is no more.

Let the card notice be issued to the opposite parties in this regard within fifteen days.

List this petition in the week commencing 10.12.2018.

Order Date :- 14.11.2018

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter