Bhulan Yadav vs State Of U.P.
2018 Latest Caselaw 3632 ALL

Citation : 2018 Latest Caselaw 3632 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Bhulan Yadav vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1910 of 2003
 

 
Appellant :- Bhulan Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kailash Prakash Pathak,Mohammad Alam
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Mohammad Alam, learned counsel for appellant.

List peremptorily in the next cause list.

Office to ensure that when the matter is listed next the records of Criminal Appeal No. 2450 of 2003 which are shown before the Court be also made available to the Court.

Order Date :- 13.11.2018

A.K.Verma

Download the LatestLaws.com Mobile App