Dharam Pal And Others vs State Of U.P.
2018 Latest Caselaw 3624 ALL

Citation : 2018 Latest Caselaw 3624 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Dharam Pal And Others vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2638 of 2005
 

 
Appellant :- Dharam Pal And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Apul Misra,A.K.Singh Solanki,Alok Sharma,J.K. Chakraborty,J.S.Senger,Shiv Chitamber,Shiv S.E. Chitambar
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case called out.

No one response on behalf of the appellants.

Paper books are ready.

The Court proceed to appoint Sri P.S. Pundhir as Amicus.

Office shall tender a copy of paper books to learned Amicus.

List in the additional cause list on 10.12.2018 for hearing showing the name of Sri P.S. Pundhir as Amicus.

Order Date :- 13.11.2018

A.K.Verma

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