Ajai Singh vs State Of U.P.
2018 Latest Caselaw 3623 ALL

Citation : 2018 Latest Caselaw 3623 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Ajai Singh vs State Of U.P. on 13 November, 2018

Bench: Pankaj Naqvi, Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2290 of 2004
 

 
Appellant :- Ajai Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kameshwar Singh,Apul Misra,Awadhesh Kumar Pandey,P. Dixit,Sudist
 
Counsel for Respondent :- Govt. Advocate,G.P. Dixit
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

As jointly prayed, list in the additional cause list on 07.12.2018.

Order Date :- 13.11.2018

A.K.Verma

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