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Dilip Rai & Another vs State Of U.P.
2018 Latest Caselaw 3622 ALL

Citation : 2018 Latest Caselaw 3622 ALL
Judgement Date : 13 November, 2018

Allahabad High Court
Dilip Rai & Another vs State Of U.P. on 13 November, 2018
Bench: Pankaj Naqvi, Krishna Pratap Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1922 of 2005
 

 
Appellant :- Dilip Rai & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sudhakar Pandey,K.P.S.Yadav,Ram Surat Saroj,S.P. Yadav
 
Counsel for Respondent :- Govt. Advocate,B.K. Sharma
 

 
Hon'ble Pankaj Naqvi,J.

Hon'ble Krishna Pratap Singh,J.

Case is passed over on the illness slip of Sri S.P. Yadav, learned counsel for appellants.

List peremptorily in the next cause list.

Order Date :- 13.11.2018

A.K.Verma

 

 

 
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