Sarita Singh Patel And Another vs State Of U.P. And 3 Others
2018 Latest Caselaw 3610 ALL

Citation : 2018 Latest Caselaw 3610 ALL
Judgement Date : 13 November, 2018

Allahabad High Court

Sarita Singh Patel And Another vs State Of U.P. And 3 Others on 13 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 35940 of 2018
 

 
Petitioner :- Sarita Singh Patel And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- C.L. Chaudhary,Kanchan Chaudhary
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 26.11.2018 for compliance.

Order Date :- 13.11.2018

Mukesh

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