Ballu & Others vs State Of U.P. & Another
2018 Latest Caselaw 3589 ALL

Citation : 2018 Latest Caselaw 3589 ALL
Judgement Date : 12 November, 2018

Allahabad High Court

Ballu & Others vs State Of U.P. & Another on 12 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Case :- FIRST APPEAL DEFECTIVE No. - 1370 of 1993
 
Appellant :- Balloo & Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- V.S. Chaudhary
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

After the order of dismissal has been passed with exemplary cost, the counsel for the appellant has felt sorry, hence that order, having not been transcribed, is recalled.

As a last chance, list on 30.11.2018.

Order Date :- 12.11.2018

Mukesh

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