Lala Ram vs Smt. Rachan Rani
2018 Latest Caselaw 3559 ALL

Citation : 2018 Latest Caselaw 3559 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Lala Ram vs Smt. Rachan Rani on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 44 of 2011
 

 
Appellant :- Lala Ram
 
Respondent :- Smt. Rachan Rani
 
Counsel for Appellant :- Chaudhary Subhash Kumar,A.M. Bhargava,Mr. S.A. Mishra
 
Counsel for Respondent :- R.S.Mourya,Sunil Kumar Kushwaha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri S.A. Mishra, learned counsel for the appellant has sought adjournment on the ground of illness.

List in the month of January, 2019.

Order Date :- 2.11.2018

Mukesh

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