State Of U.P. & Another vs Mansa & Other
2018 Latest Caselaw 3556 ALL

Citation : 2018 Latest Caselaw 3556 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

State Of U.P. & Another vs Mansa & Other on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL No. - 237 of 1988
 

 
Appellant :- State Of U.P. & Another
 
Respondent :- Mansa & Other
 
Counsel for Appellant :- S.C.
 
Counsel for Respondent :- P.K. Jain,A.K. Sharma,R.K. Jain,Saurabh Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Matter is of the year 1988. None appeared on behalf of respondent.

As a last chance to him, list on 13.11.2018.

Order Date :- 2.11.2018

Mukesh

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