Harkesh And 3 Others vs State Of U.P. And Another
2018 Latest Caselaw 3554 ALL

Citation : 2018 Latest Caselaw 3554 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Harkesh And 3 Others vs State Of U.P. And Another on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 329 of 2018
 

 
Appellant :- Harkesh And 3 Others
 
Respondent :- State Of U.P. And Another
 
Counsel for Appellant :- Surendra Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file its reply on or before 10.12.2018.

List on 11.12.2018.

Order Date :- 2.11.2018

Mukesh

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