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Neetu Kumari And Another vs State Of U.P. And 2 Others
2018 Latest Caselaw 3546 ALL

Citation : 2018 Latest Caselaw 3546 ALL
Judgement Date : 2 November, 2018

Allahabad High Court
Neetu Kumari And Another vs State Of U.P. And 2 Others on 2 November, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36752 of 2018
 

 
Petitioner :- Neetu Kumari And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Harendra Prakash Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners to appear before the concerned Marriage Registration Officer to get their marriage registered and place the marriage certificate on record on or before 20.11.2018 by way of supplementary affidavit.

List on 20.11.2018.

Meanwhile, issue notice to the private respondent.

Steps immediately.

Order Date :- 2.11.2018

Mukesh

 

 

 
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