Shiv Shankar And 4 Others vs State Of U P And 6 Others
2018 Latest Caselaw 3545 ALL

Citation : 2018 Latest Caselaw 3545 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Shiv Shankar And 4 Others vs State Of U P And 6 Others on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36753 of 2018
 

 
Petitioner :- Shiv Shankar And 4 Others
 
Respondent :- State Of U P And 6 Others
 
Counsel for Petitioner :- Ram Dyal Kushwaha,Ram Asarey Pal
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On oral request, list on 12.11.2018.

Order Date :- 2.11.2018

Mukesh

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