Rizwana And 2 Others vs State Of U P And 5 Others
2018 Latest Caselaw 3540 ALL

Citation : 2018 Latest Caselaw 3540 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Rizwana And 2 Others vs State Of U P And 5 Others on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36843 of 2018
 

 
Petitioner :- Rizwana And 2 Others
 
Respondent :- State Of U P And 5 Others
 
Counsel for Petitioner :- Rajesh Kumar Dubey,Mohit Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioner no.3 cannot be said to form part of the couple matter.

Hence, list this matter before the Court taking up such matter in due course.

Order Date :- 2.11.2018

Mukesh

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