Nazreen And Another vs State Of U P And 3 Others
2018 Latest Caselaw 3537 ALL

Citation : 2018 Latest Caselaw 3537 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Nazreen And Another vs State Of U P And 3 Others on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36851 of 2018
 

 
Petitioner :- Nazreen And Another
 
Respondent :- State Of U P And 3 Others
 
Counsel for Petitioner :- Nasim Uddin,Hardev Prajapati
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners to appear before the concerned Marriage Registration Officer to get their marriage registered and place the marriage certificate on record on or before 20.11.2018 by way of supplementary affidavit.

List on 20.11.2018.

Meanwhile, issue notice to the private respondent.

Steps immediately.

Order Date :- 2.11.2018

Mukesh

Download the LatestLaws.com Mobile App