Smt. Parvati And Another vs State Of U.P. And 2 Others
2018 Latest Caselaw 3535 ALL

Citation : 2018 Latest Caselaw 3535 ALL
Judgement Date : 2 November, 2018

Allahabad High Court

Smt. Parvati And Another vs State Of U.P. And 2 Others on 2 November, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 36890 of 2018
 

 
Petitioner :- Smt. Parvati And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Ratan Kumar Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Petitioners may apply online application on or before 20.11.2018 for getting their marriage registered and the same be filed through supplementary affidavit annexing the complete copy of application.

List on 26.11.2018.

It goes without saying that I have not stayed investigation nor arrest nor the FIR as that is not within the jurisdiction of this Court.

Order Date :- 2.11.2018

Mukesh

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