M/S Indian Oil Corporation Ltd. vs Union Of India Thru. G.M.
2018 Latest Caselaw 3500 ALL

Citation : 2018 Latest Caselaw 3500 ALL
Judgement Date : 1 November, 2018

Allahabad High Court

M/S Indian Oil Corporation Ltd. vs Union Of India Thru. G.M. on 1 November, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3077 of 2014
 

 
Appellant :- M/S Indian Oil Corporation Ltd.
 
Respondent :- Union Of India Thru. G.M.
 
Counsel for Appellant :- Prakash Padia
 
Counsel for Respondent :- Praveen Kr. Srivastava
 

 
Hon'ble Saumitra Dayal Singh,J.

1. Dismissed.

2. For orders, see order of date passed in First Appeal From order No.3076 of 2014 (M/S Indian Oil Corporation Ltd. Vs. Union of India Thru G.M.) on separate sheets containing 10 pages.

Order Date :- 1.11.2018

Gaurav Pal

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