Smt. Suman & Others vs State Of U.P. & Another
2018 Latest Caselaw 849 ALL

Citation : 2018 Latest Caselaw 849 ALL
Judgement Date : 23 May, 2018

Allahabad High Court

Smt. Suman & Others vs State Of U.P. & Another on 23 May, 2018

Bench: Umesh Chandra Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 15
 

 
Case :- APPLICATION U/S 482 No. - 7937 of 2006
 

 
Applicant :- Smt. Suman & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ram Raj Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Chandra Srivastava,J.

On the case being taken up, no one is present on behalf of applicants and opposite party no. 2 to press this application.

Learned A.G.A. for the State is present.

Accordingly, application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 23.5.2018

M/A.

Download the LatestLaws.com Mobile App