In-Re vs Pranav Kishore Sharma @ Pagla ...
2018 Latest Caselaw 844 ALL

Citation : 2018 Latest Caselaw 844 ALL
Judgement Date : 23 May, 2018

Allahabad High Court

In-Re vs Pranav Kishore Sharma @ Pagla ... on 23 May, 2018

Bench: Shashi Kant Gupta, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CONTEMPT APPLICATION (CRIMINAL) No. - 19 of 2018
 

 
Applicant :- In-Re
 
Opposite Party :- Pranav Kishore Sharma @ Pagla Fakir
 
Counsel for Applicant :- A.G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Bachchoo Lal,J.

Put up tomorrow i.e. 24.5.2018 as unlisted.

Order Date :- 23.5.2018

Gss

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