Jagdamba Singh vs State Of U.P.
2018 Latest Caselaw 810 ALL

Citation : 2018 Latest Caselaw 810 ALL
Judgement Date : 22 May, 2018

Allahabad High Court

Jagdamba Singh vs State Of U.P. on 22 May, 2018

Bench: Prashant Kumar, Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 16
 

 
Case :- CRIMINAL APPEAL No. - 2091 of 2009
 

 
Appellant :- Jagdamba Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Nagendra Mohan,Salil Mohan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Prashant Kumar,J.

Hon'ble Dinesh Kumar Singh,J.

Mr. Sharad Dixit, Advocate has put in appearance on behalf of appellant by filing his 'Vakalatnama'. Let the same be taken on record.

As requested on behalf of the appellant, list in the 1st week of July, 2018 for final argument, reflecting the name of Shri Sharad Dixit as counsel for the appellant.

Order Date :- 22.5.2018

MVS Chauhan/-

Download the LatestLaws.com Mobile App